Section 18(1) in THE NATIONAL FORENSIC SCIENCES UNIVERSITY ACT, 2020
(1)The Academic Council of the University shall consist of the following members, namely:—(i)Vice-Chancellor—Chairperson, ex officio;(ii)two academicians or professionals to be nominated by the Board of Governors —members;(iii)two academicians or professionals in the field of forensic science to be nominated by the Board of Governors—members;(iv)Director-cum-Chief Forensic Scientist, Directorate of Forensic Science Services, Ministry of Home Affairs, Government of India—member, ex officio;(v)Campus Directors—members, ex officio;(vi)one Dean or professor or associate professor from each discipline of the School, by rotation, to be nominated by the Vice-Chancellor—members, ex officio;(vii)two representatives of industry or industry bodies in related sectors to be nominated by the Board of Governors—members.
