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Supreme Court - Daily Orders

Krishnamurthy S.Setlur (D) Thr.Lrs. vs O.V.Narasimha Setty(D) By Lrs. on 4 October, 2018

Bench: Arun Mishra, Vineet Saran

     CA 6111/2009 etc.
                                                  1

     ITEM NO.101                             COURT NO.7                    SECTION IV-A

                              S U P R E M E C O U R T O F      I N D I A
                                      RECORD OF PROCEEDINGS

                                    Civil Appeal No. 6111/2009

     KRISHNAMURTHY S. SETLUR (D) THR. LRS. & ORS.                     Appellant(s)

                                                 VERSUS

     O.V. NARASIMHA SETTY(D) BY LRS.                                  Respondent(s)

     WITH
     SLP(C) No. 2760/2011 (IV-B)
     (IA Nos.2 and 3 (Application for Substitution and Condonation of
     Delay in filling appln for substitution))
     SLP(C) No. 10343/2016 (IV-A)

     Date : 04-10-2018 This matter was called on for hearing today.

     CORAM :
                         HON'BLE MR. JUSTICE ARUN MISHRA
                         HON'BLE MR. JUSTICE VINEET SARAN

                                   Mr.   P.S. Patwalia, Sr. Adv./A.C.
                                   Ms.   Natasha Dalmia, Adv.
                                   Ms.   Harshika Verma, Adv.
                                   Mr.   Gauravjit Singh Patwalia, Adv.

     For Appellant(s)
                                   Mr. R.S. Hegde, Adv.
                                   Mrs. Farhat Jahan Rehmani, Adv.
                                   Mr. Shanti Prakash, Adv.
                                   Mr. Rajeev Singh, AOR

                                   Mr.   Santosh Paul, Adv.
                                   Mr.   Joseph Aristotle S., Adv.
                                   Ms.   Priya Aristotle, AOR
                                   Mr.   Shiva P., Adv.
                                   Ms.   Aruna Hannah Dutta, Adv.

                                   Mr. Arun K. Sinha, AOR
                                   Mr. Swasthik Verma, Adv.

     For Respondent(s)
Signature Not Verified

Digitally signed by
DEEPAK GUGLANI
                                   Mr.   Huzefa A. Ahmadi, Sr. Adv.
Date: 2018.10.04
17:14:08 IST
Reason:
                                   Mr.   D. Bharat Kumar, Adv.
                                   Mr.   Vikram Hegde, Adv.
                                   Mr.   Tadimalla Bhaskar Gowtham, Adv.
                                   Mr.   Aman Shukla, Adv.
                                   Mr.   Sayooj Mohandas M., Adv.
CA 6111/2009 etc.
                                     2

                      Mr. Abhijit Sengupta, AOR

                      Mr. Hetu Arora Sethi, AOR
                      Mr. A. N. Arora, AOR
                      Mr. P. N. Puri, AOR

            UPON hearing the counsel the Court made the following
                               O R D E R

Leave granted in SLP(C) Nos. 2760/2011 and 10343/2016.

Heard learned counsel for the parties.

Arguments concluded.

Judgment reserved.

(Deepak Guglani) (Jagdish Chander) Court Master Court Master