Supreme Court - Daily Orders
Krishnamurthy S.Setlur (D) Thr.Lrs. vs O.V.Narasimha Setty(D) By Lrs. on 4 October, 2018
Bench: Arun Mishra, Vineet Saran
CA 6111/2009 etc.
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ITEM NO.101 COURT NO.7 SECTION IV-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Civil Appeal No. 6111/2009
KRISHNAMURTHY S. SETLUR (D) THR. LRS. & ORS. Appellant(s)
VERSUS
O.V. NARASIMHA SETTY(D) BY LRS. Respondent(s)
WITH
SLP(C) No. 2760/2011 (IV-B)
(IA Nos.2 and 3 (Application for Substitution and Condonation of
Delay in filling appln for substitution))
SLP(C) No. 10343/2016 (IV-A)
Date : 04-10-2018 This matter was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE ARUN MISHRA
HON'BLE MR. JUSTICE VINEET SARAN
Mr. P.S. Patwalia, Sr. Adv./A.C.
Ms. Natasha Dalmia, Adv.
Ms. Harshika Verma, Adv.
Mr. Gauravjit Singh Patwalia, Adv.
For Appellant(s)
Mr. R.S. Hegde, Adv.
Mrs. Farhat Jahan Rehmani, Adv.
Mr. Shanti Prakash, Adv.
Mr. Rajeev Singh, AOR
Mr. Santosh Paul, Adv.
Mr. Joseph Aristotle S., Adv.
Ms. Priya Aristotle, AOR
Mr. Shiva P., Adv.
Ms. Aruna Hannah Dutta, Adv.
Mr. Arun K. Sinha, AOR
Mr. Swasthik Verma, Adv.
For Respondent(s)
Signature Not Verified
Digitally signed by
DEEPAK GUGLANI
Mr. Huzefa A. Ahmadi, Sr. Adv.
Date: 2018.10.04
17:14:08 IST
Reason:
Mr. D. Bharat Kumar, Adv.
Mr. Vikram Hegde, Adv.
Mr. Tadimalla Bhaskar Gowtham, Adv.
Mr. Aman Shukla, Adv.
Mr. Sayooj Mohandas M., Adv.
CA 6111/2009 etc.
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Mr. Abhijit Sengupta, AOR
Mr. Hetu Arora Sethi, AOR
Mr. A. N. Arora, AOR
Mr. P. N. Puri, AOR
UPON hearing the counsel the Court made the following
O R D E R
Leave granted in SLP(C) Nos. 2760/2011 and 10343/2016.
Heard learned counsel for the parties.
Arguments concluded.
Judgment reserved.
(Deepak Guglani) (Jagdish Chander) Court Master Court Master