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[Cites 0, Cited by 0] [Section 75] [Entire Act]

State of West Bengal - Subsection

Section 75(2) in The West Bengal Factories Rules, 1958

(2)[ Adjoining the wash room referred to in sub-rule (1), a latrine, shall be provided or the sole use of the children accommodated in the crèche. The design of the latrine and the scale of accommodation to be provided shall be approved by the Public Health Engineering Directorate, West Bengal.] [Inserted by the West Bengal Factories (Amendment) Rules, 1991]