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State of Bihar - Section

Section 15 in Management and Working of the Forests

15. When any [fire] [Vide Government of Bihar, Revenue Department, Letter No. 5323-R., dated 16.11.1937.] occurs in specially protected forest, the Divisional Forest Officer will, if he is himself present and otherwise on receipt of a report from the Range Officer, at once send a preliminary report of the occurrence to the Conservator of Forests in the usual form (Form No. 38) unless he has reason to suppose that he can submit a full report within 15 days.