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[Cites 0, Cited by 0] [Section 162] [Entire Act]

State of Odisha - Subsection

Section 162(a) in The Orissa Building and Others Construction Workers (Regulation of Employment and Conditions of Service) Rules, 2002

(a)every working chamber at an excavation or tunneling work where compressed air is used, the supply of such air is maintained not less than zero point three cubic meters per minute per person working therein;