Patna High Court - Orders
Sri Amar Nath Chaudhary vs The Union Of India & Ors on 5 September, 2018
Bench: Chief Justice, Ashutosh Kumar
IN THE HIGH COURT OF JUDICATURE AT PATNA
Civil Writ Jurisdiction Case No.11471 of 2016
======================================================
Sri Amar Nath Chaudhary, S/o Damodar Chaudhary, Resident of Bazar Samiti
Saket Puri, Patna-800016, Post Office- Saket Puri, Police Station-
Bahadurpur, District- Patna. ... ... Petitioner/s
Versus
1. The Union of India, through the Secretary, Department of Revenue Ministry
of Finance, Government of India, Central Secretariat, North Block, New
Delhi 110001.
2. The Income Tax Settlement Commission (Income Tax & Wealth Tax),
Additional Bench, 10C, Middleton Row, 2nd Floor, Kolkata- 700071.
3. The Commissioner of Income Tax (Central), Central Revenue Building, Bir
Chand Patel Path, Patna.
4. The Deputy Commissioner of Income Tax, Central Circle- 3, Patna.
... ... Respondent/s
======================================================
Appearance :
For the Petitioner/s : Mr. Parijat Saurav, Adv.
For the Respondent/s : Ms. Archana Shahi, Adv.
Mr. Alok Kumar, Adv.
Mr. Sanjeev Kumar, Adv.
======================================================
CORAM: HONOURABLE THE CHIEF JUSTICE
and
HONOURABLE MR. JUSTICE ASHUTOSH KUMAR
ORAL ORDER
(Per: HONOURABLE THE CHIEF JUSTICE)
5 05-09-2018Mr. Parijat Saurav, learned counsel appearing on behalf of the petitioner seeks permission to withdraw the present petition.
Permission is accorded. The present petition is dismissed as not pressed.
(Mukesh R. Shah, CJ) ( Ashutosh Kumar, J) Skm / Praveen U