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State of Jammu-Kashmir - Section

Section 7 in The Jammu and Kashmir Panchayati Raj Rules, 1996

7. Notification of election to the Panachayat Halqa.

- The Government shall by one or more notifications in the Government Gazette on such date or dates as may be determined in consultation with the Election Authority call upon the Panchayat Halqas to elect Sarpanches and Panches.