Madras High Court
Dr.R.Radhakrishnan vs Union Of India on 9 November, 2022
Author: C.Saravanan
Bench: C.Saravanan
W.P.No.28757 of 2018
IN THE HIGH COURT OF JUDICATURE AT MADRAS
DATED : 09.11.2022
CORAM
THE HONOURABLE MR.JUSTICE C.SARAVANAN
W.P.No.28757 of 2018
and
W.M.P.No.33593 of 2018
1.Dr.R.Radhakrishnan
2.Dr.R.Rathaiselvi
3.Dr.R.Ramakrishnan
4.Dr.R.Radhika ... Petitioners
Vs
1.Union of India,
Represented by the Secretary,
Government of India,
Ministry of Health and Family Welfare,
Nirman Bhawan, New Delhi.
2.Government of India,
Represented by the Secretary,
Health and Family Welfare Department,
Fort St.George, Chennai - 600 009.
3.NEHM of India,
Represented by the Secretary,
Dr.N.K.Aswathy,
New Delhi - 110 058.
https://www.mhc.tn.gov.in/judis
1/5
W.P.No.28757 of 2018
4.The Director,
Medical Rural and Medical Health Services,
No.359, Anna Salai,
Teynampet, Chennai - 600 006.
5.The Joint Director,
Rural and Medical Health Services,
Salem District.
6.The Registrar,
Tamil Nadu Homeopathy Medical Council,
Arumbakkam, Chennai - 600 106.
(R6 impleaded vide of this Court
dated 23.09.2022 in W.M.P.No.23784 of 2022
in W.P.No.28757 of 2018) ... Respondents
Prayer: Petition filed under Article 226 of the Constitution of India,
praying for issuance of a Writ of Declaration, to declare that the
petitioners are entitled to practice Electropathy/Electro Homeopathy as
per the first respondent's Letter dated 05.05.2010.
For Petitioners : Mr.R.Naresh Kumar
For Respondents :
For R1 & R3 : Mr.K.Subbu Ranga Bharathi
Central Government Counsel
For R2, R4 & R5 : Mr.Stalin Abhimanyu
Additional Government Pleader
For R6 : Mr.J.Saravana Vel
Standing Counsel
https://www.mhc.tn.gov.in/judis
2/5
W.P.No.28757 of 2018
ORDER
The learned counsel for the petitioners seeks permission of this Court to withdraw this writ petition and he has also made an endorsement to that effect in the Court bundle.
2. In view of the above submission and the endorsement made by the learned counsel for the petitioners, this writ petition is dismissed as withdrawn. No costs. Consequently, connected Writ Miscellaneous Petition is closed.
09.11.2022 Index : Yes/No Speaking/Non-Speaking Order arb https://www.mhc.tn.gov.in/judis 3/5 W.P.No.28757 of 2018 To
1.The Secretary, Government of India, Ministry of Health and Family Welfare, Nirman Bhawan, New Delhi.
2.The Secretary, Government of India, Health and Family Welfare Department, Fort St.George, Chennai - 600 009.
3.The Secretary, NEHM of India, Dr.N.K.Aswathy, New Delhi - 110 058.
4.The Director, Medical Rural and Medical Health Services, No.359, Anna Salai, Teynampet, Chennai - 600 006.
5.The Joint Director, Rural and Medical Health Services, Salem District.
6.The Registrar, Tamil Nadu Homeopathy Medical Council, Arumbakkam, Chennai - 600 106.
https://www.mhc.tn.gov.in/judis 4/5 W.P.No.28757 of 2018 C.SARAVANAN, J.
arb W.P.No.28757 of 2018 and W.M.P.No.33593 of 2018 09.11.2022 https://www.mhc.tn.gov.in/judis 5/5