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[Cites 0, Cited by 0] [Section 12] [Entire Act]

State of Andhra Pradesh - Subsection

Section 12(b) in The Andhra Pradesh And Mysore (Transfer Of Territory) Act, 1968

(b)the State Electricity Boards constituted under the Electricity (Supply) Act, 1948 (54 of 1948) for the said States. shall be deemed to have been constituted for those States with their areas as altered by the provisions of section 3.