Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 18(2)] [Section 18] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 18(2)(a) in Arunachal Pradesh Urban and Country Planning Act, 2007

(a)indicate broadly the manner in which the Local Planning Authority proposes that land in such area should be used.