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[Cites 0, Cited by 0] [Section 49(4)] [Section 49] [Entire Act]

State of Andhra Pradesh - Subsection

Section 49(4)(a) in Andhra Pradesh Municipal Councils/Nagar Panchayats (Direct Election of Chairperson) Rules, 1986

(a)State--
(i)the date on which and the hours between which the continuation poll or the fresh poll, as the case may be, shall be held; and
(ii)the date on which and the place and hour at which, the Election Officer, will commence the counting of the votes under Rule 53, and