Madhya Pradesh High Court
Brijesh Kumar Shrivastava vs The Union Of India & Ors. on 17 July, 2014
W.P. No. 7023/2002 17.07.2014
Not on Board; taken up upon Mention Memo. The writ petition is already notified under category 'Senior Citizen' at Serial No.99. Nothing more is required to be done. To proceed as per its turn.
(A. M. Khanwilkar) (Alok Aradhe) Chief Justice Judge 5/