Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 5]

Madhya Pradesh High Court

Brijesh Kumar Shrivastava vs The Union Of India & Ors. on 17 July, 2014

W.P. No. 7023/2002
17.07.2014

Not on Board; taken up upon Mention Memo. The writ petition is already notified under category 'Senior Citizen' at Serial No.99. Nothing more is required to be done. To proceed as per its turn.

(A. M. Khanwilkar) (Alok Aradhe) Chief Justice Judge 5/