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State of Madhya Pradesh - Section

Section 14 in The M.P. Swayatta Sahakarita Madiiyastham Parishad Niyam, 2006

14. Clerical or Arithmetical mistakes.

- Clerical or Arithmetical mistakes in orders or awards or errors therein due to accidental slip, may, at any time, be connected by the Arbitration Council on its own motion or on the application of any party.