Section 2(b) in Tamil Nadu Legislative Assembly (Salaries and Reimbursement of Medical Expenses to Members) Rules, 1979
(b)"Assembly" means the Tamil Nadu Legislative Assembly;(bb)[ "Authorised Officer" means an Officer authorised by the Secretary to claim salary and to countersign medical reimbursement bills of Members;] [Vide G.O. Ms.No. 504, Public (Establishment-I), dated 16th March 1983 (with effect from 16th March 1983).]
