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[Cites 0, Cited by 0] [Section 41] [Entire Act]

Union of India - Subsection

Section 41(2) in The Rights of Persons with Disabilities Act, 2016

(2)The appropriate Government shall develop schemes programmes to promote the personal mobility of persons with disabilities at affordable cost to provide for,-
(a)incentives and concessions;
(b)retrofitting of vehicles; and
(c)personal mobility assistance.