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[Cites 0, Cited by 0] [Section 2(7)] [Section 2] [Entire Act]

State of Goa - Subsection

Section 2(7)(j) in The Goa, Daman and Diu Debt Relief Act, 1980

(j)"foro" means the annuity or amount that an emphyteuta of a property pays annually to the direct owner;