Himachal Pradesh High Court
Tara Chand vs . Municipal Corp. Shimla on 8 August, 2022
Bench: Tarlok Singh Chauhan, Chander Bhusan Barowalia
Tara Chand vs. Municipal Corp. Shimla CWP No. 5419 of 2022 08.08.2022 Present: Mr. Hem Chand Sharma, Advocate, for the petitioner.
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Mr. Naresh K. Gupta, Advocate, for the respondent.
CWP No. 5419 of 2022 & CMP No. 10873 of 2022 Notice. Mr. Naresh K. Gupta, learned Advocate, appears and waives service of notice on behalf of the respondent. Reply be filed within four weeks.
List on 12.09.2022.
(Tarlok Singh Chauhan) Judge (Chander Bhusan Barowalia) Judge August 8, 2022 (sanjeev) ::: Downloaded on - 08/08/2022 20:04:35 :::CIS