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[Cites 0, Cited by 0] [Section 44] [Entire Act]

State of Haryana - Subsection

Section 44(1) in Faridabad Complex Administration Building Rules, 1989

(1)No wall shall be constructed of easily inflammable materials. For the purpose of this sub-rule easily inflammable material will not include teak, sal, shisham, deodar, kail or other wood as per Indian Standard Institution specifications for such work.