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[Cites 0, Cited by 0] [Section 107(1)] [Section 107] [Entire Act]

State of Madhya Pradesh - Subsection

Section 107(1)(b) in The M.P. Public Health Act, 1949

(b)a student's hostel under public or recognized control, but does not include a dwelling house or part of a dwelling house occupied by the owner thereof; and