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State of Jharkhand - Section

Section 7 in Jharkhand Bovine Animal Prohibition of Slaughter Act, 2005

7. Prohibition of sale of bovine animals flesh.

- Notwithstanding anything contained in any other law for the time being in force, no person shall sell or offer for sale or cause to sold bovine animals' flesh or its product in any form which has been slaughtered in contravation of the provision of this act.