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[Cites 0, Cited by 0] [Section 14(1)] [Section 14] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 14(1)(d) in Arunachal Pradesh State Road (Regulation and Development) Act, 2015

(d)to construct, form or layout any works, upon land between the State road boundary and the building line determined in respect of the State road under section 13 :