Andhra Pradesh High Court - Amravati
Cheemalapalli Grama Rythula Sankshema ... vs The State Of Andhra Pradesh, on 27 October, 2021
Author: U.Durga Prasad Rao
Bench: U.Durga Prasad Rao
HIGH COURT OF ANDHRA PRADESH::AMARAVATI MAIN CASE Nos: W.P No.21836 of 2021 PROCEEDINGS SHEET Sl. OFFICE No. NOTE DATE ORDER
2. 27.10.2021 UDPR,J For filing proof of service, at request post after two(2) weeks.
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