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Gauhati High Court

Ramesh Chandra Bora And 8 Ors vs The State Of Assam And 4 Ors on 19 May, 2026

                                                               Page No.# 1/12

GAHC010109702024




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                       THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                            Case No. : WP(C)/2890/2024

         RAMESH CHANDRA BORA AND 8 ORS
         SON OF LATE KANAK CHANDRA BORA,
         RESIDENT OF VILLAGE- RAIDONGIA,
         DISTRICT- NAGAON, ASSAM, PIN- 782002.

         2: SANJIB KUMAR SARKAR
          SON OF LATE BUDORAM SARKAR

         RESIDENT OF VILLAGE- DEOHARI BHATIPARA

         DISTRICT- BONGAIGAON
         ASSAM
         PIN- 783384.

         3: BALIN DEKA
          SON OF SRI DEBEN DEKA

         RESIDENT OF VILLAGE- KAMARPARA

         DISTRICT- DARRANG
         ASSAM
         PIN- 784125.

         4: SAIFUDDIN AHMED
          SON OF KASHEMUDDIN AHMED

         RESIDENT OF VILLAGE- BANGALIPARA
         PART-I

         DISTRICT- DHUBRI
         ASSAM
         PIN- 783348.

         5: NABA CHOUDHURY
                                        Page No.# 2/12

SON OF LATE JOGESH CHOUDHURY

RESIDENT OF VILLAGE- PASCHIM NAKHETI

DISTRICT- NALBARI
ASSAM
PIN- 781339.

6: CHABIN KUMAR
 SON OF LATE HAHI RAM KUMAR

RESIDENT OF VILLAGE- RAJAPUKHURI

DISTRICT- KAMRUP
ASSAM
PIN- 781132.

7: SURAJIT DEBNATH
 SON OF LATE SURENDRA DEBNATH

RESIDENT OF VILLAGE- DHING
WARD NO.- 3

P.O.- CHAMUA GAON
 P.S.- DHING

DISTRICT- NAGAON
ASSAM
PIN- 782123.

8: MOTIOR RAHMAN
 SON OF LATE AFAZ UDDIN

RESIDENT OF VILLAGE- MILAN NAGAR
LAKHIPUR
WARD NO.- 3

P.O.- LAKHIPUR
 P.S.- LAKHIPUR

DISTRICT- GOALPARA
ASSAM PIN- 783129.

9: NAZRUL ISLAM
 SON OF MAHAMMAD ALI

RESIDENT OF VILLAGE- SONAPUR
                                                                       Page No.# 3/12

            P.O.- MUGDI
             P.S.- MUKALMUA

            DISTRICT- NALBARI
            ASSAM
            PIN- 781312

            VERSUS

            THE STATE OF ASSAM AND 4 ORS
            BY THE COMMISSIONER AND SECRETARY TO THE GOVERNMENT OF
            ASSAM,
            EDUCATION (SECONDARY) DEPARTMENT,
            DISPUR, GUWAHATI, PIN- 781006.

            2:THE COMMISSIONER AND SECRETARY TO THE GOVERNMENT OF
            ASSAM
             FINANCE DEPARTMENT
             DISPUR
             GUWAHATI
             PIN- 781006.

            3:THE DIRECTOR
             SECONDARY EDUCATION
             GOVERNMENT OF ASSAM
             KAHILIPARA
             GUWAHATI- 781019.

            4:THE CHAIRMAN
            ASSAM PAY AND PRODUCTIVITY PAY COMMISSION

             DEPARTMENT OF FINANCE
             DISPUR

            GUWAHATI
            PIN- 781006.

            5:THE CHAIRMAN
            ANOMALY COMMITTEE
             FINANCE (PAY AND RESEARCH UNIT) DEPARTMENT
             DISPUR
             GUWAHATI
             PIN- 781006

Advocate for the Petitioner   : MR. K N CHOUDHURY, MR. R M DEKA,MS N MAHANTA,MR.
D J DAS

Advocate for the Respondent : SC, SEC. EDU., SC, FINANCE
                                                      Page No.# 4/12




Linked Case : WP(C)/3820/2024

SANJIB BORAH AND 7 ORS.
S/O- LATE SURENDRANATH BORAH
HEADMASTER IN-CHARGE- MELENG GOHAIN GAON HIGH SCHOOL
R/O- SARAIBONDHA
BYPASS CHARIALI
P.O. AND DISR. JORHAT
ASSAM

2: BABUL KATAKY
S/O- LATE MUHIRAM KATAKY
ASSISTANT TEACHER
 SCIENCE SRI SRI KAMALABARI SATRA HIGH SCHOOL
 R/O-VILL.- MOHIMABARI
 P.O. MOHIMABARI (TITABOR)
 DIST. JORHAT
ASSAM

3: UTTAM BORAH
S/O- BUP BORAH
HEADMASTER
TITABOR TOWN HIGH SCHOOL
R/O-TEKELAGAON
DIST. JORHAT
ASSAM

4: BHOJ KUMAR CHETRY
S/O- BIR BAHADUR CHETRY
ASSISTANT TEACHER
SCIENCE ANUSUCHIT JATI NEPALI JANAJATI HIGH SCHOOL
R/O- VILL- NARENG PACHANI GAON
JOGDUAR
P.O. JOGDUAR
DIST. JORHAT
ASSAM

5: NIRANJON BORTHAKUR
S/O- LATE BONOMALI BORTHAKUR
ASST. TEACHER- GRADUATE SOKAI KHONGIA HIGH SCHOOL
R/O- NO ALI GOROKHIADOL PATH
P.O. GOROKHIADOL
DIST. JORHAT
                                                    Page No.# 5/12

ASSAM

6: MONJIT KUMAR THAKUR
S/O- LATE GOLAP THAKUR
HEADMASTER IN-CHARGE- HAHKHATII HIGH SCHOOL
R/O- VILL DIGBOI ROAD
MAKUM JUNCTION
DIST. TINSUKIA
ASSAM

7: BIDYANTA GOGOI
S/O- LATE DULAL GOGOI
ASSTT. TEACHER
SCIENCE- OUGURI HIGH SCHOOL
R/O- VILLAGE NO. 2
GHORPHOLIA GAON
P.O. CHENIJAN
DIST. JORHAT
ASSAM

 8: SMTI. RITA GOGOI
LATE DHEER CHANDRA GOGOI
ASSISTANT HEADMISTRESS
 INDIRA GANDHI HIGH SCHOOL
 R/O- LANKESWAR NAGAR
 HIJUGURI
P.O. HIJUGURI
 DIST. TINSUKIA
ASSAM
 VERSUS

THE STATE OF ASSAM AND 6 ORS
TO BE REPRESENTED BY THE SECRETARY TO THE GOVERNMENT OF
ASSAM
SCHOOL EDUCATION (SECONDARY DEPARTMENT)
DISPUR
GUWAHATI-6.

2:THE DIRECTOR

SECONDARY EDUCATION
ASSAM
KAHILIPARA
GUWAHATI-19.

 3:THE INSPECTOR OF SCHOOLS
JORHAT DISTRICT CIRCLE
 DIST. JORHAT
                                                     Page No.# 6/12

ASSAM

4:THE INSPECTOR OF SCHOOLS
TINSUKIA DISTRICT CIRCLE
DIST. TINSUKIA
ASSAM

 5:THE DISTRICT SELECTION COMMITTEE
FOR SELECTION AND PROMOTION OF HEADMASTERS IN JORHAT
DISTRICT FOR HIGH/HIGHER SECONDARY SCHOOLS
 TO BE REPRESENTED BY ITS DEPUTY COMMISSIONER CUM CHAIRMAN
JORHAT DISTRICT
 DIST. JORHAT
 ASSAM

6:THE DISTRICT SELECTION COMMITTEE
FOR SELECTION AND PROMOTION OF HEADMASTERS IN NAGAON
DISTRICT FOR HIGH/HIGHER SECONDARY SCHOOLS
TO BE REPRESENTED BY ITS DEPUTY COMMISSIONER CUM CHAIRMAN
JORHAT DISTRICT
DIST. JORHAT
ASSAM

7:THE STATE SELECTION BOARD FOR SELECTION
OF HEADMASTER IN VARIOUS HIGH/HIGHER SECONDARY SCHOOL OF
THE STATE
TO BE REPRESENTED BY ITS SECRETARY (SR) SECONDARY EDUCATION
DEPARTMENT-CUM-CHAIRMAN
DISPUR
GUWAHATI-6.
------------
Advocate for : MR. A R BHUYAN
Advocate for : SC
SEC. EDU. appearing for THE STATE OF ASSAM AND 6 ORS



Linked Case : WP(C)/4517/2024

JANAKI KUMAR SHARMAH AND 7 ORS
S/O- KUNJO BIHARI DEB SARMA

VILL- ATUGAON
P.O.- MULAGAON

P.S.- BONGAIGAON

DISTRICT- BONGAIGAON
                                   Page No.# 7/12

ASSAM

PIN- 783380.

2: ABU BAKKAR SIDDIQUE
S/O- LT. MOSLEM UDDIN

VILLAGE- GUTIPARA PART-IV

P.O.- GUTIPARA

P.S.- BILASIPARA

DISTRICT- DHUBRI
ASSAM

PIN- 783349.

3: NURMAHAMMAD KHAN
S/O- LT. RAHMAN KHAN

VILL- DANAKUCHI

P.O.- SONKUCHI

P.S.- BARPETA

DISTRICT- BARPETA
ASSAM
PIN- 781380.

4: AKSHAY KUMAR DEKA
S/O- LT. PRABPDH CHANDRA DEKA

VILL- ATHARA

P.O.- POTIMARI

P.S.- RANGIA

DISTRICT- KAMRUP(RURAL)

ASSAM
PIN- 781380.

5: GIRINDRA CHOUDHURY
S/O- LT. RAMONI MOHAN CHOUDHURY
                                 Page No.# 8/12

VILL- BARBANG (CHOUDHARYPARA)

P.O.- BARBANG

P.S.- PATACHARKUCHI

DIST.- BAJALI
ASSAM

PIN- 781325.

6: AFSAR ALI
S/O- LT. BAHAR ALI

VILL- THARIGRAMVITA

P.O.- MUTHAKHOWA

P.S.- SOUTH SALMARA

DIST.- DHUBRI
ASSAM

PIN- 783323.

7: ABDUS SOBAN
S/O- LT. HAZI KALU MUNCHY

VILL.- KUMULLIPARA

P.O.- GAREMARI

P.S.- HOWLY

DIST.- BARPETA
ASSAM.
PIN- 781314.

8: JITUMONI PACHANI
S/O- LT. PRAFULLA PACHANI

VILL- ASSOIBARI SONARI GAON

P.O.- CHOWTANG

P.S.- JORHAT
 DIST.- JORHAT
                                                        Page No.# 9/12

ASSAM. PIN- 785101.
VERSUS

THE STATE OF ASSAM AND 3 ORS
REPRESENTED BY THE COMMISSIONER AND SECRETARY TO THE
GOVERNMENT OF ASSAM

DEPARTMENT OF SECONDARY EDUCATION

DISPUR
GUWAHATI- 781006.

2:THE SECRETARY TO THE GOVERNMENT OF ASSAM
 SECONDARY EDUCATION DEPARTMENT
DISPUR
 GUWAHATI
ASSAM- 781006.

3:THE COMMISSIONER AND SECRETARY TO THE GOVERNMENT OF
ASSAM
FINANCE DEPARTMENT
DISPUR
GUWAHATI- 781006.

4:THE DIRECTOR OF SECONDARY EDUCATION
ASSAM
KAHILIPARA
GUWAHATI
ASSAM- 781019.
------------
Advocate for : MR. M NATH
Advocate for : SC
SEC. EDU. appearing for THE STATE OF ASSAM AND 3 ORS



Linked Case : WP(C)/2121/2024

DILIP KUMAR SARMAH AND 3 ORS.
SON OF LATE PRAFULLA CHANDRA SARMA
R/O- VILLAGE- GHATUAPARA
P.O. AULACHOWKA
P.S. MANGALDAI
DISTRICT- DARRANG
ASSAM- 784529

2: TAPAN TALUKDAR
SONOF RAMKRISHNA TALIKDAR
                                                    Page No.# 10/12

R/O- VILLAGE- DALAIGAON (HALGIRIGHAT)
PO- BAMAKHATA
P.S. PATACHARKUCHI
DISTRICT- BARPETA
ASSAM- 781325

3: RABIN CHANDRA BARMAN
SON OF KAMESWAR BARMAN
R/O- WARD NO. 02
TIHU TOWN
P.O. TIHU
P.S. TIHU
DISTRICT- NALBARI
PIN- 781371

4: CHHATRA SINGH ROY
SON OF LATE PRAFULLA CHANDRA ROY
R/O- VILLAGE- JYOTI NAGAR
P.O. BONGAIGAON
P.S. BONGAIGAON
DISTRICT- BONGAIGAON
PIN- 783380
VERSUS

THE STATE OF ASSAM AND 3 ORS.
REPRESENTED BY THE COMMISSIONER AND SECRETARY
DEPARTMENT OF SECONDARY EDUCATION
DISPUR
GUWAHATI- 781006

2:THE DIRECTOR OF SECONDARY EDUCATION
ASSAM
 KAHILIPARA
 GUWAHATI
ASSAM- 781019

3:THE UNDER SECRETARY TO THE GOVERNMENT OF ASSAM
EDUCATION (S) DEPARTMENT
DISPUR
GUWAHATI
ASSAM- 781006

4:COMMISSIONER AND SECRETARY TO THE GOVERNMENT OF ASSAM
DEPARTMENT OF FINANCE
DISPUR
GUWAHATI
ASSAM- 781006
------------
                                                                     Page No.# 11/12

          Advocate for : MR B PATHAK
          Advocate for : GA
          ASSAM appearing for THE STATE OF ASSAM AND 3 ORS.



                                 BEFORE
                 HONOURABLE MR. JUSTICE RAJESH MAZUMDAR

                                    ORDER

19.05.2026 Heard Mr. K.N. Choudhury, learned Senior Counsel, assisted by Mr. R.M. Deka, learned counsel for the petitioners in WP (C) No. 2890/2024, Mr. Pathak, learned counsel for the petitioners in WP (C) No. 2121/2024 and Mr. M. Hussain, learned counsel for petitioners in WP(C) No. 4517 of 2024. Also heard Mr. B. Gogoi, learned Addl. Advocate General, Assam appearing for the Finance Department and Ms. D. Mushahari, learned Standing counsel, Education Department.

2. This Court has been furnished with an instruction dated 28.04.2026 from the Secretariat of Government of Assam, informing that the efforts are being putting to compile and to collect information from the District and compile the same at the State level and in its uniformity of authenticity be examined for placing before the Finance Department a true and correct and authentic data for further consideration.

3. List this matter again on 18th June, 2026 allowing the Department of Education to place before the Court the relevant instruction as regards the status of the compilation of the data and forwarding it to the Finance Department, the Finance Department, if it receives such data before the next date of listing shall endevaour before this court the status of the consideration that should be under process.

Page No.# 12/12

4. The petitioners are to file additional affidavit, if necessary.

JUDGE Comparing Assistant