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Bengal Presidency - Section

Section 956 in Police Regulations, Bengal , 1943

956. Clothing on transfer. [§ 12, Act V, 1861].

- Sergeants, Assistant Sub-Inspectors, head constables, naiks and constables transferred from one district or railway to another or from district to railway and vice versa shall take their kits with them. In the case of transfer from district to railway or vice versa the badges and letters shall not be taken.