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[Cites 0, Cited by 0] [Section 4(1)] [Section 4] [Entire Act]

State of West Bengal - Subsection

Section 4(1)(f) in The Durgapur (Development And Control Of Building Operations) Act, 1958

(f)any other matter which is necessary for the planned development of such area, including the construction by the Authority of buildings with necessary amenities.