Bombay High Court
Neha Arvind Thakkar C.A. Of Manisha ... vs Karan Thackeray C.A. Of Mirabai Tushar ... on 27 August, 2024
Author: N. J. Jamadar
Bench: N. J. Jamadar
Board Sr.No.:-54
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
PERJURY PETITION NO. 1 OF 2023
In
TESTAMENTARY PETITION 1156 OF 2020
Neha Arvind Thakkar C.a. Of Manisha ....PETITIONER
Dineshkumar Popat
V/S
Karan Thackeray C.a. Of Mirabai Tushar Karia
....RESPONDENT
(res)and Dineshkumar Prabhudas Popat(deceased) Neha A. for Applicant. (Mentioned) CORAM : HON'BLE SHRI JUSTICE N. J. JAMADAR J DATE : 27th August, 2024 P.C. :
S. O. to 27/09/2024 .
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