Section 2(k) in Telangana Jagirdars Debt Settlement Act, 1952
(k)words and expressions used in this Act but not defined, have the meanings assigned to them in the Code of Civil Procedure, 1908 (Central Act 5 of 1908), or [the Telangana Land Revenue Act, 1317 F.] [Adapted by G.O.Ms.No.46, Law (F) Department, dated 01.06.2016.](Act VIII of 1317 F), as the case may be.
