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State of Andhra Pradesh - Section

Section 6 in Andhra Pradesh Land Grabbing (Prohibition) Special Court Regulations, 1988

6. Working hours of the office of the Special Court -

Except on 2nd Saturdays, Sundays and other public holidays, the office of the Special Court shall, subject to any order made by the Chairman, remain open from 10-15 A.M. to 5-00 P.M.