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Union of India - Section

Section 14 in The Narcotic Drugs And Psychotropic Substances Rules, 1985

14. Delivery of opium produced.

- All opium, the produce of land cultivated with opium poppy, shall be delivered by the cultivators to the District Opium Officer or any other officer duly authorised in this behalf, by the Narcotics Commissioner at a place as may be specified by such officer.