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[Cites 0, Cited by 0] [Section 8] [Entire Act]

State of Uttar Pradesh - Subsection

Section 8(e) in Uttar Pradesh excise Settlement of Licenses for Retail Sale of Country Liquor) (Eleventh Amendment) Rules, 2019

(e)That he shall upload a scanned copy of bank draft issued in favour of District Excise Officer of concerned shop of the district for fixed earnest money along with online application as may be fixed by the Excise Commissioner with the prior sanction of the State Government.