Delhi High Court - Orders
Sunil Kumar Srivastava vs Essel Infra Projects & Anr on 9 December, 2021
Author: C.Hari Shankar
Bench: C.Hari Shankar
$~12 & 13(Original Side)
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ ARB.P. 1187/2021, I.A. 16145/2021 & I.A. 16146/2021
SUNIL KUMAR SRIVASTAVA ..... Petitioner
Through: Ms. Mayank Rustagi, Adv.
versus
ESSEL INFRA PROJECTS & ANR. ..... Respondents
Through: None
+ ARB.P. 1196/2021, I.A. 16353/2021 & I.A. 16354/2021
SUNIL KUMAR SRIVASTAVA ..... Petitioner
Through: Ms. Mayank Rustagi, Adv.
versus
ESSEL INFRA PROJECTS & ANR. ..... Respondents
Through: None
CORAM:
HON'BLE MR. JUSTICE C.HARI SHANKAR
ORDER
% 09.12.2021
1. Mr. Rustagi, learned Counsel for the petitioner, seeks an adjournment in order to enable him to place typed/legible copies of the documents on which he seeks to place reliance on record.
2. Re-notify on 16th December, 2021.
C.HARI SHANKAR, J DECEMBER 9, 2021 SS Signature Not Verified Digitally Signed By:SUNIL SINGH NEGI Signing Date:14.12.2021 15:12:50