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Delhi High Court - Orders

Sunil Kumar Srivastava vs Essel Infra Projects & Anr on 9 December, 2021

Author: C.Hari Shankar

Bench: C.Hari Shankar

                          $~12 & 13(Original Side)
                          *     IN THE HIGH COURT OF DELHI AT NEW DELHI
                          +     ARB.P. 1187/2021, I.A. 16145/2021 & I.A. 16146/2021
                                SUNIL KUMAR SRIVASTAVA                       ..... Petitioner
                                              Through: Ms. Mayank Rustagi, Adv.
                                              versus
                                ESSEL INFRA PROJECTS & ANR.      ..... Respondents
                                              Through: None

                          +     ARB.P. 1196/2021, I.A. 16353/2021 & I.A. 16354/2021
                                SUNIL KUMAR SRIVASTAVA                       ..... Petitioner
                                              Through: Ms. Mayank Rustagi, Adv.
                                              versus
                                ESSEL INFRA PROJECTS & ANR.      ..... Respondents
                                              Through: None


                                CORAM:
                                HON'BLE MR. JUSTICE C.HARI SHANKAR
                                        ORDER

% 09.12.2021

1. Mr. Rustagi, learned Counsel for the petitioner, seeks an adjournment in order to enable him to place typed/legible copies of the documents on which he seeks to place reliance on record.

2. Re-notify on 16th December, 2021.

C.HARI SHANKAR, J DECEMBER 9, 2021 SS Signature Not Verified Digitally Signed By:SUNIL SINGH NEGI Signing Date:14.12.2021 15:12:50