Rajasthan High Court - Jodhpur
Jagdish Prasad Yadav vs State Of Rajasthan on 20 January, 2023
Author: Pushpendra Singh Bhati
Bench: Pushpendra Singh Bhati
HIGH COURT OF JUDICATURE FOR RAJASTHAN AT
JODHPUR
S.B. Civil Writ Petition No. 8265/2021
Jagdish Prasad Yadav S/o Gida Ram Yadav, Aged About 39 Years,
Dhani Cholai, Village Futala, Post Munduru, Tehsil Shrimadhopur,
Dist. Sikar, Rajasthan, At Present Post At Gups Dhandhlai, Block
Sayala, Dist. Jalore.
----Petitioner
Versus
1. State Of Rajasthan, Through The Secretary, Rural And
Panchayati Raj Department, Government Of Rajasthan,
Jaipur, Rajasthan.
2. The Director, Panchayati Raj, Department Of Rural
Development And Panchayati Raj., Govt. Of Raj., Jaipur.
3. The Director, Elementary Education, Bikaner, Rajasthan.
4. The Chief Executive Officer, Zila Parishad, Jalore,
Rajasthan.
5. The District Education Officer (Elementary), Jalore,
Rajasthan.
----Respondents
Connected With
S.B. Civil Writ Petition No. 8224/2021
Ashok Kumar Kumawat S/o Madan Lal Kumawat, Aged About 33
Years, R/o Vpo Goda Barsal, Tehsil Dadu, Dist. Jaipur, Rajasthan
At Present Post At Ggups Karda, Raniwara, Dist. Jalore.
----Petitioner
Versus
1. State Of Rajasthan, Through The Secretary, Rural And
Panchayati Raj Department, Government Of Rajasthan,
Jaipur, Rajasthan.
2. The Director, Panchayati Raj, Department Of Rural
Development And Panchayati Raj., Govt. Of Raj., Jaipur.
3. The Director Elementary Education, Bikaner, Rajasthan.
4. The Chief Executive Officer, Zila Parishad, Jalore,
Rajasthan.
5. The District Education Officer (Elementary), Jalore,
Rajasthan.
----Respondents
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S.B. Civil Writ Petition No. 8234/2021
Ganesha Ram S/o Shri Darga Ram, Aged About 31 Years, R/o
Village Paladar, Post Virol, Tehsil Sanchore, Dist. Jalore,
Rajasthan, At Present Post At Gupss Amba Ka Goliya Jhab, Block
Chitalwana, Dist. Jalore.
----Petitioner
Versus
1. State Of Rajasthan, Through The Secretary, Rural And
Panchayati Raj Department, Government Of Rajasthan,
Jaipur, Rajasthan.
2. The Director, Panchayati Raj, Department Of Rural
Development And Panchayati Raj., Govt. Of Raj., Jaipur.
3. The Director, Elementary Education, Bikaner, Rajasthan.
4. The Chief Executive Officer, Zila Parishad, Jalore,
Rajasthan.
5. The District Education Officer (Elementary), Jalore,
Rajasthan.
----Respondents
S.B. Civil Writ Petition No. 8235/2021
Alka D/o Shri Jaswant Singh, Aged About 36 Years, R/o H.no.
29/28, Vijay Nagar Kudi Bhagatasani, Basni, Dist. Jodhpur,
Rajasthan, At Present Post At Gups Kalapura, Block Sayala, Dist.
Jalore.
----Petitioner
Versus
1. State Of Rajasthan, Through The Secretary, Rural And
Panchayati Raj Department, Government Of Rajasthan,
Jaipur, Rajasthan.
2. The Director, Panchayati Raj, Department Of Rural
Development And Panchayati Raj., Govt. Of Raj., Jaipur.
3. The Director Elementary Education, Bikaner, Rajasthan.
4. The Chief Executive Officer, Zila Parishad, Jalore,
Rajasthan.
5. The District Education Officer (Elementary), Jalore,
Rajasthan.
----Respondents
S.B. Civil Writ Petition No. 8236/2021
Yugal Kishor Vaishnav S/o Ramray Vaishnav, Aged About 32
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Years, R/o Village Setiwas, Post Kankalwar, Tehsil Todaraisingh,
Dist. Tonk, Rajasthan. Post At Gups Medakkala, Block Raniwara,
Dist. Jalore.
----Petitioner
Versus
1. State Of Rajasthan, Through The Secretary, Rural And
Panchayati Raj Department, Government Of Rajasthan,
Jaipur, Rajasthan.
2. The Director, Panchayati Raj, Department Of Rural
Development And Panchayati Raj., Govt. Of Raj., Jaipur.
3. The Director, Elementary Education, Bikaner, Rajasthan.
4. The Chief Executive Officer, Zila Parishad, Jalore,
Rajasthan.
5. The District Education Officer (Elementary), Jalore,
Rajasthan.
----Respondents
S.B. Civil Writ Petition No. 8237/2021
Heera Lal S/o Deepa Ram, Aged About 36 Years, R/o Vpo
Ratanpur, Tehsil Raniwara, Dist. Jalore, Rajasthan, At Present
Post At Smt. Jyotiben Amarchand Kalaji Jan Ggps Jakhri, Block
Raniwara, Dist. Jalore.
----Petitioner
Versus
1. State Of Rajasthan, Through The Secretary, Rural And
Panchayati Raj Department, Government Of Rajasthan,
Jaipur, Rajasthan.
2. The Director, Panchayati Raj, Department Of Rural
Development And Panchayati Raj., Govt. Of Raj., Jaipur.
3. The Director, Elementary Education, Bikaner, Rajasthan.
4. The Chief Executive Officer, Zila Parishad, Jalore,
Rajasthan.
5. The District Education Officer (Elementary), Jalore,
Rajasthan.
----Respondents
S.B. Civil Writ Petition No. 8239/2021
Hitendra Kumar Sister/o Shri Bharat Kumar, Aged About 39
Years, R/o Vpo Jhab, Tehsil Chitalwana, Dist. Jalore, Rajasthan,
At Present Post Of Gups Ankhol Jodhawas, Block Chitalwana,
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Dist. Jalore.
----Petitioner
Versus
1. State Of Rajasthan, Through The Secretary, Rural And
Panchayati Raj Department, Government Of Rajasthan,
Jaipur, Rajasthan.
2. The Director, Panchayati Raj, Department Of Rural
Development And Panchayati Raj., Govt. Of Raj., Jaipur.
3. The Director Elementary Education, Bikaner, Rajasthan.
4. The Chief Executive Officer, Zila Parishad, Jalore,
Rajasthan.
5. The District Education Officer (Elementary), Jalore,
Rajasthan.
----Respondents
S.B. Civil Writ Petition No. 8240/2021
Bhagwant Singh S/o Amar Singh, Aged About 36 Years, R/o
Village Ucchmat, Post Jaswantpura, Distt. Jalore, At Present Post
At Gups Khangara Ki Dhani, Amrapura, Block Raniwara, Distt.
Jalore.
----Petitioner
Versus
1. State Of Rajasthan, Through The Secretary, Rural And
Panchayati Raj Department, Government Of Rajasthan,
Jaipur, Rajasthan.
2. The Director, Panchayati Raj, Department Of Rural
Development And Panchayati Raj., Govt. Of Raj., Jaipur.
3. The Director Elementary Education, Bikaner, Rajasthan.
4. The Chief Executive Officer, Zila Parishad, Jalore,
Rajasthan.
5. The District Education Officer (Elementary), Jalore,
Rajasthan.
----Respondents
S.B. Civil Writ Petition No. 8241/2021
Mahesh Kumar Dadhich S/o Om Prakash Dadhich, Aged About 36
Years, Vpo Sanvariya, Tehsil Todaraysingh, Tonk, Dist. Tonk,
Rajasthan, At Present Post At Gps Dingyali, Block Sayala, Dist.
Jalore.
----Petitioner
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Versus
1. State Of Rajasthan, Through The Secretary, Rural And
Panchayati Raj Department, Government Of Rajasthan,
Jaipur, Rajasthan.
2. The Director, Panchayati Raj, Department Of Rural
Development And Panchayati Raj., Govt. Of Raj., Jaipur.
3. The Director, Elementary Education, Bikaner, Rajasthan.
4. The Chief Executive Officer, Zila Parishad, Jalore,
Rajasthan.
5. The District Education Officer (Elementary), Jalore,
Rajasthan.
----Respondents
S.B. Civil Writ Petition No. 8243/2021
Seema Kanwar D/o Shri Kishan Singh, Aged About 33 Years, R/o
Jadon Ki Koldi, Sikar Road Kuchaman, City Nagaur, Dist. Nagaur,
At Present Post At Gups Burtara, Block Ahore, Dist. Jalore.
----Petitioner
Versus
1. State Of Rajasthan, Through The Secretary, Rural And
Panchayati Raj Department, Government Of Rajasthan,
Jaipur, Rajasthan.
2. The Director, Panchayati Raj, Department Of Rural
Development And Panchayati Raj., Govt. Of Raj., Jaipur.
3. The Director Elementary Education, Bikaner, Rajasthan.
4. The Chief Executive Officer, Zila Parishad, Jalore,
Rajasthan.
5. The District Education Officer (Elementary), Jalore,
Rajasthan.
----Respondents
S.B. Civil Writ Petition No. 8244/2021
Paras Kumar S/o Shri Meetha Ram, Aged About 33 Years, Vpo
Sugaliya Jodha, Tehsil Ahore, Dist. Jalore, Rajasthan At Present
Post At Gups Motsari, Block Ahore, Dist. Jalore.
----Petitioner
Versus
1. State Of Rajasthan, Through The Secretary, Rural And
Panchayati Raj Department, Government Of Rajasthan,
Jaipur, Rajasthan.
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2. The Director, Panchayati Raj, Department Of Rural
Development And Panchayati Raj., Govt. Of Raj., Jaipur.
3. The Director, Elementary Education, Bikaner, Rajasthan.
4. The Chief Executive Officer, Zila Parishad, Jalore,
Rajasthan.
5. The District Education Officer (Elementary), Jalore,
Rajasthan.
----Respondents
S.B. Civil Writ Petition No. 8245/2021
Madan Parmar S/o Shri Hema Ram, Aged About 33 Years, R/o
Ashapura Mohalla, Vpo Mundara, Tehsil Bali Dist. Pali, Rajasthan.
At Present Post At Gups Goliya Debawas, Dist. Jalore.
----Petitioner
Versus
1. State Of Rajasthan, Through The Secretary, Rural And
Panchayati Raj Department, Government Of Rajasthan,
Jaipur, Rajasthan.
2. The Director, Panchayati Raj, Department Of Rural
Development And Panchayati Raj., Govt. Of Raj., Jaipur.
3. The Director Elementary Education, Bikaner, Rajasthan.
4. The Chief Executive Officer, Zila Parishad, Jalore,
Rajasthan.
5. The District Education Officer (Elementary), Jalore,
Rajasthan.
----Respondents
S.B. Civil Writ Petition No. 8247/2021
Deepa Ram Purohit S/o Pratapa Ram, Aged About 37 Years, R/o
Golwara Meda, Dist. Jalore, At Present Post At Gups Charptiya
Silasan, Block Raniwara, Dist. Jalore.
----Petitioner
Versus
1. State Of Rajasthan, Through The Secretary, Rural And
Panchayati Raj Department, Government Of Rajasthan,
Jaipur, Rajasthan.
2. The Director, Panchayati Raj, Department Of Rural
Development And Panchayati Raj., Govt. Of Raj., Jaipur.
3. The Director Elementary Education, Bikaner, Rajasthan.
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4. The Chief Executive Officer, Zila Parishad, Jalore,
Rajasthan.
5. The District Education Officer (Elementary), Jalore,
Rajasthan.
----Respondents
S.B. Civil Writ Petition No. 8249/2021
Suresh Kumar S/o Shri Hari Ram Bishnoi, Aged About 36 Years,
R/o Village Deegav, Post Karda, Tehsil Raniwara, Dist. Jalore,
Rajasthan, At Present Post At Gups Isrol (Kachhela), Block
Chitalwana, Distt. Jalore.
----Petitioner
Versus
1. State Of Rajasthan, Through The Secretary, Rural And
Panchayati Raj Department, Government Of Rajasthan,
Jaipur, Rajasthan.
2. The Director, Panchayati Raj, Department Of Rural
Development And Panchayati Raj., Govt. Of Raj., Jaipur.
3. The Director Elementary Education, Bikaner, Rajasthan.
4. The Chief Executive Officer, Zila Parishad, Jalore,
Rajasthan.
5. The District Education Officer (Elementary), Jalore,
Rajasthan.
----Respondents
S.B. Civil Writ Petition No. 8252/2021
Mohan Lal Godara S/o Shri Bhikha Ram Godara, Aged About 42
Years, R/o Vpo Dhamana, Tehsil Sanchore, Dist. Jalore,
Rajasthan, At Present Post At Gups Koliyon Ki Dhani Kachhela,
Block Chitalwana, Distt. Jalore.
----Petitioner
Versus
1. State Of Rajasthan, Through The Secretary, Rural And
Panchayati Raj Department, Government Of Rajasthan,
Jaipur, Rajasthan.
2. The Director, Panchayati Raj, Department Of Rural
Development And Panchayati Raj., Govt. Of Raj., Jaipur.
3. The Director Elementary Education, Bikaner, Rajasthan.
4. The Chief Executive Officer, Zila Parishad, Jalore,
Rajasthan.
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5. The District Education Officer (Elementary), Jalore,
Rajasthan.
----Respondents
S.B. Civil Writ Petition No. 8264/2021
Riddhi Chand S/o Shri Bheekam Chand, Aged About 42 Years, C-
Scheme Karmchari Colony Gangapur City, Dist. Sawai Madhopur,
Rajasthan. At Present Post At Gups Dhawala, Block And Dist.
Jalore.
----Petitioner
Versus
1. State Of Rajasthan, Through The Secretary, Rural And
Panchayati Raj Department, Government Of Rajasthan,
Jaipur, Rajasthan.
2. The Director, Panchayati Raj, Department Of Rural
Development And Panchayati Raj., Govt. Of Raj., Jaipur.
3. The Director, Elementary Education, Bikaner, Rajasthan.
4. The Chief Executive Officer, Zila Parishad, Jalore,
Rajasthan.
5. The District Education Officer (Elementary), Jalore,
Rajasthan.
----Respondents
S.B. Civil Writ Petition No. 8278/2021
Rewant Singh S/o Uttam Singh, Aged About 36 Years, R/o
Jakhri, Tehsil Raniwara, Dist. Jalore, Raj, At Present Post At Gups
Karwara, Block Raniwara, Dist. Jalore.
----Petitioner
Versus
1. State Of Rajasthan, Through The Secretary, Rural And
Panchayati Raj Department, Government Of Rajasthan,
Jaipur, Rajasthan.
2. The Director, Panchayati Raj, Department Of Rural
Development And Panchayati Raj., Govt. Of Raj., Jaipur.
3. The Director Elementary Education, Bikaner, Rajasthan.
4. The Chief Executive Officer, Zila Parishad, Jalore,
Rajasthan.
5. The District Education Officer (Elementary), Jalore,
Rajasthan.
----Respondents
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For Petitioner(s) : Mr. Tanwar Singh Rathore
For Respondent(s) : Mr. Manish Vyas, AAG with
Mr. Kailash Choudhary
HON'BLE DR. JUSTICE PUSHPENDRA SINGH BHATI
Order 20/01/2023 At the outset, learned Additional Advocate General submits that neither the petitioners' appointment has been terminated nor there is any likelihood of being terminated, which is also reflected in the order dated 16.06.2021.
In light of such submission, the present petitions are disposed of with the liberty to the petitioners to file fresh petitions, if occasion arises. In case, after filing of the reply, any fresh circumstance arises, the State shall be free to deal with it. All pending applications stand disposed of.
(DR.PUSHPENDRA SINGH BHATI), J.
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