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Himachal Pradesh High Court

Smt. Nirmal Thakur vs . Smt. Suraj Negi & Anr. on 29 December, 2023

Author: Tarlok Singh Chauhan

Bench: Tarlok Singh Chauhan

Smt. Nirmal Thakur vs. Smt. Suraj Negi & Anr.

RSA No. 515 of 2017 29.12.2023 Present: Mr. J. N. kanen, Advocate vice Mr. Tek Chand Sharma, .

Advocate, for the appellant.

Mr. vivek Sharma, Advocate, for respondent No. 1.

Mr. Navlesh Verma and Mr. Sharmila Patial, Addl.

A.Gs. For respondent No. 2.

of As prayed for, list on 15.03.2024.

rt (Tarlok Singh Chauhan) Judge 29th December, 2023 (Sanjeev) ::: Downloaded on - 29/12/2023 20:34:42 :::CIS