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[Cites 0, Cited by 0] [Section 27(3)] [Section 27] [Entire Act]

State of Gujarat - Subsection

Section 27(3)(iv) in The Gujarat Agricultural Produce Markets Act, 1963

(iv)if the holder of the licence is convicted of any offence under this Act: [or] [Added by Gujarat Act No. 14 of 2015, dated 10.4.2015.]