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State of Punjab - Section

Section 16 in The Punjab Animal Contagious Diseases Rules, 1953

16. Disinfection of vessels or vehicles or buildings, yards or other places.

- The disinfection of vessels or vehicles used by common carriers, the cleansing and disinfection of buildings, yards, and other places used for animals and the destruction of infected matter or things found therein or near thereto shall be done in accordance with rules laid down in the Appendix I.