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[Cites 0, Cited by 0] [Section 15(1)] [Section 15] [Entire Act]

State of Andhra Pradesh - Subsection

Section 15(1)(viii) in Andhra Pradesh Women's Commission Act, 1998

(viii)maintain comprehensive Data Bank relating to the social, economic and political conditions of women including comparative study, updating the same from time to the time making available such date for use in actions for vindication of the rights of women: