Section 2(i) in Uttaranchal Higher Judicial Service Rules, 2004
(i)[ "Suitability test" means oral test which the Court deems fit. - "Suitability test" means test as prescribed in Rule 20(iii).] [Substituted by Notification No. 121/XXX(4)/2016-04(03)/2016, dated 25.2.2016.]
