Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 6] [Entire Act] State of Haryana - Subsection Section 6(1) in The Punjab Land Revenue Act, 1887 (1)There shall be the following classes of Revenue-officers, namely :-(a)the Financial Commissioner;(b)the Commissioner;(c)the Collector;(d)the Assistant Collector of the first grade; and(e)the Assistant Collector of the second grade.
