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[Cites 0, Cited by 0] [Section 84(4)] [Section 84] [Entire Act]

State of Assam - Subsection

Section 84(4)(a) in Goalpara Tenancy Act, 1929

(a)prevent a tenant from clearing his land of scrub- jungle, or from enjoying the fruits of trees standing on his land, or from propagating lac on trees standing on his land taking the produce thereof;