Punjab-Haryana High Court
Som Raj vs Ajoy Kumar Sinha And Ors on 3 May, 2023
Author: Arvind Singh Sangwan
Bench: Arvind Singh Sangwan
Neutral Citation No:=2023:PHHC:063253
233
2023:PHHC:063253
IN THE HIGH COURT OF PUNJAB AND HARYANA AT
CHANDIGARH
COCP-2771-2021 (O&M)
Date of decision: 03.05.2023
Som Raj
....Petitioner
Versus
Ajoy Kumar Sinha and Ors
....Respondents
CORAM: HON'BLE MR. JUSTICE ARVIND SINGH SANGWAN
Present: Mr. Gagneshwar Walia, Advocate
for the petitioner.
Mr. Ajit Singh Natt, AAG, Punjab.
Mr. Birinder Pal, Advocate
for respondent No.4.
ARVIND SINGH SANGWAN J. (Oral)
Counsel for the petitioner, in view of the affidavit of respondent No.3, submits that this petition may be disposed of having been rendered infructuous.
Ordered accordingly.
However, liberty is granted to the petitioner to avail the alternative remedy in accordance with law, if so advised.
(ARVIND SINGH SANGWAN) JUDGE 03.05.2023 yakub Whether speaking/reasoned: Yes/No Whether reportable: Yes/No Neutral Citation No:=2023:PHHC:063253 1 of 1 ::: Downloaded on - 04-05-2023 05:10:23 :::