Madras High Court
Multicity Digital Consortium Private ... vs Union Of India on 26 August, 2022
Author: R.Subramanian
Bench: R.Subramanian
W.P.No.14799 of 2018
IN THE HIGH COURT OF JUDICATURE AT MADRAS
DATED: 26.08.2022
CORAM:
THE HONOURABLE MR.JUSTICE R.SUBRAMANIAN
W.P.No.14799 of 2018
and
W.M.P.No.17493 of 2018
Multicity Digital Consortium Private Limited,
Rep. By its Managing Director, K.Raja,
S/o. M.Kulanthaivelu,20, Thenkarai Street,
Kottucherry – 609 609, Karaikal District,
Pondicherry. ..Petitioner
Vs.
1.Union of India, Represented by its Secretary,
The Ministry for Information and Broadcasting,
Room No.116, 'A' Wing, Shastri Bhawan,
New Delhi – 110 001.
2.The Chairman,
Telecom Regulatory Authority of India,
Jawaharlal Nehru Marg, (Opp to Ramleela Maidhan),
New Delhi – 110 002.
3.The District Collector,
District Collector Office,
Karaikal District, Pondicherry.
..Respondents
Prayer: Writ Petition filed under Article 226 of the Constitution of India
1/4
https://www.mhc.tn.gov.in/judis
W.P.No.14799 of 2018
seeking issuance of Writ of Mandamus, directing the 1 st respondent to permit
the petitioner company to provide Analogue signal to its customers, to whom
set top box is not provided, until the petitioner's company provide set top
box to all its customers like similarly placed Multi System Operators from its
control room at Karaikal.
For Petitioner : Mr.R.Thiagarajan
For Respondents : Mr.S.Peer Mohamed for R2
Mrs.V.Yamunadevi
Special Government Pleader for R3
Mr.A.Murugan
Central Govt. Standing Counsel for R1
ORDER
The learned counsel appearing for the petitioner would submit that the prayer in the Writ Petition has become infructuous.
2.Recording the said statement, this Writ Petition is dismissed as having become infructuous. No costs. Consequently, connected miscellaneous petition is closed.
26.08.2022 kkn Index:No Internet:Yes Non-Speaking order 2/4 https://www.mhc.tn.gov.in/judis W.P.No.14799 of 2018 To:-
1.The Secretary, Union of India, The Ministry for Information and Broadcasting, Room No.116, 'A' Wing, Shastri Bhawan, New Delhi – 110 001.
2.The Chairman, Telecom Regulatory Authority of India, Jawaharlal Nehru Marg, (Opp to Ramleela Maidhan), New Delhi – 110 002.
3.The District Collector, District Collector Office, Karaikal District, Pondicherry.3/4
https://www.mhc.tn.gov.in/judis W.P.No.14799 of 2018 R.SUBRAMANIAN, J.
KKN W.P.No.14799 of 2018 and W.M.P.No.17493 of 2018 26.08.2022 4/4 https://www.mhc.tn.gov.in/judis