Section 17 in U.P. Industries (Directorate of Handloom and Textiles) Service Rules, 1993
17. Combined select list.
- If in any year of recruitment appointments are to be made both by direct recruitment and by promotion, a combined select list shall be prepared by taking the names of candidates from the relevant lists in such a manner that the prescribed percentage is maintained, the first name in the list being of the person to be appointed by promotion.
