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[Cites 0, Cited by 0] [Section 10] [Entire Act]

State of Bihar - Subsection

Section 10(15) in Bihar Gram Panchayat (Appointment of Secretary, Rights and Duties) Rules, 2011

(15)He/She shall cause to be prepared the annual agenda to be placed before the meeting of the Gram Sabha Convened in the last trimester of the financial year and forward it to the Panchayat Committee for approval.