Section 28(1)(a) in The U.P. Sahkari Gram Vikas Banks Act, 1964

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State of Uttar Pradesh - Subsection

Section 28(1)(a) in The U.P. Sahkari Gram Vikas Banks Act, 1964

(a)to U.P. State Co-operative Land Mortgage Bank, or Uttar Pradesh State Co-operative Land Development Bank or Uttar Pradesh and State Land Development Bank, shall be construed as a reference to the [Uttar Pradesh Gram Vikas Banks];

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State of Uttar Pradesh - Subsection

Section 28(1)(a) in The U.P. Sahkari Gram Vikas Banks Act, 1964