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[Cites 0, Cited by 0] [Section 386] [Entire Act]

State of Goa - Subsection

Section 386(20) in The City of Panaji Corporation Act, 2002

(20)Prohibition or restriction and regulation of use of barbed wire etc. - the use of barbed wire or any material likely to cause injury to persons or animals on any land or premises abutting on any street, pathway or place which the public are entitled to use or frequent;