Section 21 in Ras Bihari Bose Subharti University Act, 2016
21. Authorities of the University.
- The following shall be the authorities of the University: -(a)Court;(b)Executive Council;(c)Academic Council;(d)Finance Committee;(e)Planning Board;(f)Boards of Faculties;(g)Admissions Committee;(h)Examinations Committee;(i)Such other authorities as may be declared by the Statutes to be authorities of the University.
