Supreme Court - Daily Orders
Ranjit Singh vs Gram Panchayat Of Village Wanieke, ... on 9 September, 2016
Bench: Madan B. Lokur, R.K. Agrawal
ITEM NO.17 COURT NO.7 SECTION IVB
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C)......CC 16208/2016
(Arising out of impugned final judgment and order dated 27/04/2016
in CWP No. 7648/2016 passed by the High Court of Punjab & Haryana
at Chandigarh)
RANJIT SINGH Petitioner(s)
VERSUS
GRAM PANCHAYAT OF VILLAGE WANIEKE,
TEHSIL AJNALA, DISTRICT AMRITSAR AND ORS. Respondent(s)
(with appln. (s) for c/delay in filing SLP)
Date : 09/09/2016 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE MADAN B. LOKUR
HON'BLE MR. JUSTICE R.K. AGRAWAL
For Petitioner(s) Mr. S.K. Pabbi, Adv.
Ms. Shikha Roy, Adv.
Ms. Disha Singh, Adv.
Mr. Shivendu Gaur, Adv.
Mr. Murasri K. Thakur, Adv.
Mr. Ajay Kumar Singh, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Delay condoned.
The special leave petition is dismissed.
(SANJAY KUMAR-I) (JASWINDER KAUR) AR-CUM-PS COURT MASTER Signature Not Verified Digitally signed by SANJAY KUMAR Date: 2016.09.10 10:28:54 IST Reason: