Bombay High Court
Bhagwati Developers vs City Industrial And Development ... on 9 March, 2026
Author: Ravindra V. Ghuge
Bench: Ravindra V. Ghuge
Common Order-09.03.2026.odt
Digitally signed
by TRUPTI
TRUPTI SADANAND
SADANAND BAMNE
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
BAMNE Date:
2026.03.12
11:42:22 +0530
ORDINARY ORIGINAL CIVIL JURISDICTION/
CIVIL/CRIMINAL APPELLATE JURISDICTION
CORAM : RAVINDRA V. GHUGE &
ABHAY J. MANTRI, JJ.
DATE : 9th MARCH, 2026.
P.C. :-
1. At the time of rising at 6:05 p.m., the matters mentioned in the chart in paragraph No.7 hereunder, could not be taken up for hearing due to paucity of time.
2. In several of these matters, there are office objections. As such, all office objections shall be removed within two weeks.
3. Subject to compliance of the above, ad-interim/ interim order, if any granted earlier, would continue.
4. The affidavit in reply/rejoinder, if any, shall also be filed at least one week before the next date.
5. Matters in which service of notice is awaited, put up after service.
6. Matters in which though notices were issued, the office could not process the notice due to non-supply of spare copies, the Petitioner shall supply spare copies for issuance of notice within 14 days, failing which, the matters in which copies are not supplied, would stand dismissed as against the unserved Respondents on the 15 th day. If copies are supplied, office to issue notice to the unserved Respondents, returnable after four weeks.
7. Subject to the above, list these matters as under:-
Trupti 1 of 2 ::: Uploaded on - 12/03/2026 ::: Downloaded on - 13/03/2026 22:11:54 ::: Common Order-09.03.2026.odt Serial Nos. of matters on the To be listed on To be listed in the Board category 58 to 60 02.04.2026 Fresh Admission 62 to 69 02.04.2026 Fresh Admission 73 02.04.2026 Fresh Admission 81 to 86 06.04.2026 Urgent Admission 87 to 91 07.04.2026 Urgent Order 92 to 120 15.04.2026 Due Admission 121 to 165 16.04.2026 Due Admission (Except Sr. Nos.125 & 160) 166 & 167 06.04.2026 For Final Hearing (ABHAY J. MANTRI, J.) (RAVINDRA V. GHUGE, J.) Trupti 2 of 2 ::: Uploaded on - 12/03/2026 ::: Downloaded on - 13/03/2026 22:11:54 :::