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[Cites 0, Cited by 5] [Section 17] [Entire Act]

State of Gujarat - Subsection

Section 17(26) in The Gujarat Secondary and Higher Secondary Education Act, 1972

(26)to lay down qualifications, methods of selection and conditions of appointment, promotion and termination of employment and rules for conduct and discipline of the headmaster and the teaching and nonteaching staff of registered private secondary schools [and registered private higher secondary schools] [These words inserted by Gujarat 14 of 2002, dated 6th April, 2002.];