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State of Rajasthan - Section

Section 97 in Rajasthan Co-operative Societies Act, 2001

97. Service of notice.

- The provisions of section 102 and 103 of the Transfer of Property Act, 1882 (Central Act 4 of 1882) and of any rules made under section 104 thereof, shall apply, so far as may be, in respect of all notices to be served under this Chapter.